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[Cites 0, Cited by 0] [Section 701] [Entire Act]

Bengal Presidency - Subsection

Section 701(j) in Police Regulations, Bengal , 1943

(j)Escorts shall never travel by night, except when proceeding by railway, steamer or boat, or under special instructions and the marches shall be regulated so as to take advantage of police-stations or other places of security in which to lodge prisoners and treasure when halting for the night.