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[Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(5)(b) in Gujarat District Mineral Foundation Rules, 2016

(b)"other priority areas" means :
(i)Providing required physical infrastructure - road, bridges, railways and waterways projects.
(ii)Developing alternate sources of irrigation, adoption of suitable and advanced irrigation techniques, building check dams.
(iii)Development of alternate source of energy (including micro-hydel) and rainwater harvesting system. Development of orchards, integrated farming and economic forestry and restoration of catchments.
(iv)Any other measures for enhancing environmental quality in mining district.