Supreme Court - Daily Orders
Karvy Stock Broking Limited vs Union Of India on 31 March, 2022
Bench: Chief Justice, Krishna Murari, Hima Kohli
SLP(C)Nos.5267-5268/22 1
ITEM NO.1 COURT NO.1 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5267-5268/2022
(Arising out of impugned final judgment and order dated 31-12-2021
in WA No.327/2020 and WA No.328/2020 passed by the High Court for
the State of Telangana at Hyderabad)
KARVY STOCK BROKING LIMITED Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.44096/2022-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.44099/2022-PERMISSION TO
FILE LENGTHY LIST OF DATES)
Date : 31-03-2022 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. Sidharth Luthra, Sr.Adv.
Mr. Asif Ahmed, Adv.
Ms. Sanjivani Pattjoshi, Adv.
Mr. Krishna Dev Jagarlamudi, AOR
Ms. Kopal Sharraf, Adv.
Mr. N.Sai Kaushal, Adv.
Ms. Inderdeep Kaur Raina, Adv.
For Respondent(s) Mr. Suryaprakash V. Raju, ASG
Ms. Sairica Raju, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Gibran Naushad, Adv.
Ms. Preeti Rani, Adv.
Mr. Anshuman Singh, Adv.
Mr. Ankit Bhatia, Adv.
Mr. Arpit Goel, Adv.
Mr. Harsh Paul Singh, Adv.
Mr. Arvind Kumar Sharma, AOR
Signature Not Verified
UPON hearing the counsel the Court made the following
Digitally signed by
SATISH KUMAR YADAV
Date: 2022.04.04
18:14:35 IST
Reason:
O R D E R
Having heard learned senior counsel appearing on behalf of the petitioners as well as the learned Additional Solicitor SLP(C)Nos.5267-5268/22 2 General appearing on behalf of the respondents, we see no reason to interfere with the impugned order passed by the High Court dismissing the writ appeals preferred by the petitioner herein.
The special leave petitions are, accordingly, dismissed. As a sequel to the above, pending interlocutory applications also stand disposed of.
(SATISH KUMAR YADAV) (R.S. NARAYANAN) DEPUTY REGISTRAR COURT MASTER (NSH)