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Union of India - Section

Section 44 in Banaras Hindu University Act, 1915

44. Contribution by the University. - (1) The University shall contribute to the Fund a sum equal to such percentage of the salary of each employee as may be approved by the Central Government.

(2)Such contribution shall be credited to the account of the employee concerned and charged to the University accounts under the head "Provident Fund":Provided that in the case of a person appointed on probation such contribution shall be added to the Fund only on his confirmation credit being given from the date on which the subscription was deducted each time from his salary.