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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2) in The Nathdwara Temple Rules, 1973

(2)All such proposals shall be accompanied by full particulars and information on the following points:-
(a)Reasons necessitating raising of loan;
(b)Amount of the loan proposed to be raised:
(c)The source from which it is proposed to be raised;
(d)The property which will be offered as security for the due discharge of the loan: and
(e)The manner and the installments in which the loan is proposed to be repaid.