Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(b) in The Prevention Of Cruelty To Animals (Slaughter House) Rules, 2001 (b)Floors .-The floors shall be non-absorbent and non-slippery with rough finish and shall have suitable gradient for drainage;
