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[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Uttar Pradesh - Subsection

Section 123(a) in The U.P. Factories Rules, 1950

(a)The Manager of every factory shall maintain a bound Inspection Book as described below and shall be responsible for its production on demand by an Inspector or a Certifying Surgeon irrespective of the fact whether the Manager is present in the factory at the time of the inspection or not. The Manager shall also be responsible for any damage to, loss of or tempering with the Inspection Book.