Section 8 in The U.P. Excise Licences (Tender-Cum-Auction) Rules, 1991
8. List of licences to be exhibited.
- A list of licences to be disposed of shall be exhibited along with basic licence fee, if any, in advance at the Licensing Authority's Office and at the time of the auction. No shops other than those thus specified shall, except under very special circumstances, be auctioned.
