Section 17(1)(b) in The Registration Of Births And Deaths Act, 1969

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Union of India - Subsection

Section 17(1)(b) in The Registration Of Births And Deaths Act, 1969

(b)obtain, electronically or otherwise, a certificate of birth or death from such register and issued in such form and manner as may be prescribed:Provided that no certificate relating to any death,issued to any person,shall disclose the particulars regarding the cause of death as entered in the register.

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Union of India - Subsection

Section 17(1)(b) in The Registration Of Births And Deaths Act, 1969