Punjab-Haryana High Court
Senior Manager Hsiidc vs Joginder Singh & Ors on 30 September, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA No. 1146 of 2015
Date of Decision: September 30, 2022
Senior Manager, H.S.I.I.D.C. ......Appellant
Vs.
Joginder Singh and others .....Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Pritam Singh Saini, Advocate,
Mr. Lokesh Sinhal, Advocate,
Mr. Deepak Balyan, Advocate for HSIIDC
Mr. Shivendra Swaroop, AAG, Haryana
Mr. Sumeet Goel, Senior Advocate,
with Mr. A.N. Vaid, Advocate, Mr. Sanjiv Gupta, Advocate,
Mrs. Neeraj, Advocate with Mr. Abhinav, Advocate &
Mr. Madan Pal, Advocate, Mr. Nonish Kumar, Advocate,
Mr. J.P. Sharma, Advocate, Mr. Nayandeep Rana, Advocate,
Mr. Vaishali Kamboj, Advocate, Mr. M.K. Taya, Advocate,
Mr. Rahul Deswal, Advocate,Mr. Ashok Kumar Khubber, Advocate,
Mr. Pankaj Bali, Advocate, Ms. Monika Gupta, Advocate,
Mr. Rajinder Goel, Advocate, Mr. J.K. Goel, Advocate,
Mr. Himanshu Sharma, Advocate, Mr. Rajesh Bansal, Advocate,
Mr. Vikram Singh, Advocate, Mr. Varinder Singh, Advocate,
Mr. Akshay Jindal, Advocate for landowners
Mr. Ajay Chauhan, Advocate for Mr. Diwan S. Adlakha, Advocate,
Mr. J.S. Virk, Advocate, Mr. Manoj Kumar Taya,
Mr. Monika Gupta, Advocate, Mr. Dhruv Kaushik, Advocate for
Mr. Arun Sharma, Advocate, Mr. Nayandeep Rana, Advocate,
Mr. Nonish Kumar Advocate, for the respondents.
ANIL KSHETARPAL,J.
For orders, see detailed order of the even date passed in RFA No.10339-2014 (O&M) titled as "Sat Parkash and others Vs. State of Haryana and others."
All the pending miscellaneous applications, if any, are also disposed of.
(ANIL KSHETARPAL) JUDGE 30.09.2022 priyanka Whether speaking/reasoned: Yes Whether reportable: No 1 of 1 ::: Downloaded on - 01-01-2023 03:45:52 :::