Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 833] [Entire Act] State of Jharkhand - Subsection Section 833(b) in Bihar Education Code, 1961 (b)where on account of the fact that he has absconded or for other reasons it is impracticable to communicate with him; or
