Supreme Court - Daily Orders
Union Of India vs Daisy Trading Corpn. on 10 January, 2014
ITEM NO.32 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).39117/2013
(From the judgement and order dated 03/09/2013 in FAO No.298/2013 of The
HIGH COURT OF DELHI AT N. DELHI)
UNION OF INDIA Petitioner(s)
VERSUS
DAISY TRADING CORPN. Respondent(s)
(With prayer for interim relief and office report )
Date: 10/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SURINDER SINGH NIJJAR
HON’BLE MR. JUSTICE A.K. SIKRI
For Petitioner(s)
Mr. K.V. Viswanathan, ASG
Mr. Vijay Prakash, Adv.
Mr. N.K. Jha, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Indu Bala Kapur)
Court Master Court Master