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Supreme Court - Daily Orders

Uber India Systems Pvt Ltd vs Competition Commission Of India on 10 April, 2017

Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar

     ITEM NO.56                            COURT NO.2                 SECTION XVII

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                                    Civil Appeal No.641/2017

     UBER INDIA SYSTEMS PVT LTD                                      Appellant(s)
                                                VERSUS

     COMPETITION COMMISSION OF INDIA AND ORS         Respondent(s)
     (With appln. (s) for permission to file additional documents and
     stay)

     Date : 10/04/2017 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR

     For Appellant(s)             Mr.   Kapil Sibal, Sr. Adv.
                                  Mr.   Dhruv Mehta, Sr. Adv.
                                  Mr.   Anuj Berry, Adv.
                                  Ms.   Prashasti J., Adv.
                                  Mr.   Malak Bhatt, Adv.
                                  Mr.   Anandh V., Adv.
                                  Mr.   S. S. Shroff, AOR

     For Respondent(s)            Mr. Naveen R. Nath, AOR
                                  Ms. Akanksha Kaul, Adv.
                                  Mr. Abhimanyu Verma, Adv.

                                  Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                  Mr.   Sonal Jain, AOR
                                  Mr.   Udayan Jain, Adv.
                                  Mr.   Amit Bhandari, Adv.
                                  Mr.   Zerick Dastur, Adv.
                                  Mr.   Manas Gaur, Adv.
                                  Mr.   Kamal Sharma, Adv.
                                  Ms.   Anju thomas, Adv.
                                  Ms.   Heena Sharma, Adv.
                                  Ms.   Smriti Arun Singh, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Let the matter be listed on 3rd May, 2017.

Signature Not Verified

Digitally signed by
CHETAN KUMAR
Date: 2017.04.11
17:53:15 IST
Reason:



                          (Chetan Kumar)                        (H.S. Parasher)
                           Court Master                           Court Master