Supreme Court - Daily Orders
Uber India Systems Pvt Ltd vs Competition Commission Of India on 10 April, 2017
Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar
ITEM NO.56 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.641/2017
UBER INDIA SYSTEMS PVT LTD Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA AND ORS Respondent(s)
(With appln. (s) for permission to file additional documents and
stay)
Date : 10/04/2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Appellant(s) Mr. Kapil Sibal, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Anuj Berry, Adv.
Ms. Prashasti J., Adv.
Mr. Malak Bhatt, Adv.
Mr. Anandh V., Adv.
Mr. S. S. Shroff, AOR
For Respondent(s) Mr. Naveen R. Nath, AOR
Ms. Akanksha Kaul, Adv.
Mr. Abhimanyu Verma, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Sonal Jain, AOR
Mr. Udayan Jain, Adv.
Mr. Amit Bhandari, Adv.
Mr. Zerick Dastur, Adv.
Mr. Manas Gaur, Adv.
Mr. Kamal Sharma, Adv.
Ms. Anju thomas, Adv.
Ms. Heena Sharma, Adv.
Ms. Smriti Arun Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed on 3rd May, 2017.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.04.11 17:53:15 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master