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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(ss) in The Delhi Metro Airport Express Line, General Rules, 2010

(ss)"interlocking" means an arrangement of signals, points and other appliances, operated from a panel or work-station, so interconnected by mechanical or electrical or electronic locking or both that their operation must take place in proper sequence to ensure safety;