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[Cites 0, Cited by 0] [Section 28(23)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(23)(g) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(g)make the purchasing public lodge with the Superintendent repeated complaints regarding any difficulty experienced in obtaining Text Books from his shop or firm;