Himachal Pradesh High Court
Laxmi Steel Co. vs . Manorama Devi & Ors. on 25 September, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Laxmi Steel Co. vs. Manorama Devi & Ors.
.
FAO No. 226 of 2023 25.09.2023 Present: Mr. Arun Sehgal, Advocate, for the appellant.
On the request of learned counsel for the petitioner, the matter is adjourned.
of List on 11.10.2023.
rt (Ajay Mohan Goel) Judge September 25, 2023 (Vinod) ::: Downloaded on - 25/09/2023 20:35:54 :::CIS