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Bombay High Court

Kishanrao S/O. Ambadas Solat vs The State Of Maharashtra And Anr on 9 October, 2019

Author: R.G. Avachat

Bench: T.V. Nalawade, R.G. Avachat

                                           1


                   IN THE HIGH COURT AT BOMBAY
               APPELLATE SIDE, BENCH AT AURANGABAD

              914 CRIMINAL APPLICATION NO.2848 OF 2019

                     KISHANRAO S/O. AMBADAS SOLAT
                                  VERSUS
                  THE STATE OF MAHARASHTRA AND ANR
                                     ...
                   Advocate for Applicant : Mr. B.R. Kedar
                APP for Respondent/State : Mr. M.M. Nerlikar
                                     ...

                           CORAM       :   T.V. NALAWADE &
                                           R.G. AVACHAT, JJ.
                           DATED   :       09/10/2019.

 PER COURT :

1. If there is no compliance of office note, the matter shall stand dismissed automatically on 22.10.2019.

[ R.G. AVACHAT, J.] [T.V. NALAWADE, J.] ssc/ ::: Uploaded on - 09/10/2019 ::: Downloaded on - 10/10/2019 05:51:15 :::