Bombay High Court
Kishanrao S/O. Ambadas Solat vs The State Of Maharashtra And Anr on 9 October, 2019
Author: R.G. Avachat
Bench: T.V. Nalawade, R.G. Avachat
1
IN THE HIGH COURT AT BOMBAY
APPELLATE SIDE, BENCH AT AURANGABAD
914 CRIMINAL APPLICATION NO.2848 OF 2019
KISHANRAO S/O. AMBADAS SOLAT
VERSUS
THE STATE OF MAHARASHTRA AND ANR
...
Advocate for Applicant : Mr. B.R. Kedar
APP for Respondent/State : Mr. M.M. Nerlikar
...
CORAM : T.V. NALAWADE &
R.G. AVACHAT, JJ.
DATED : 09/10/2019. PER COURT :
1. If there is no compliance of office note, the matter shall stand dismissed automatically on 22.10.2019.
[ R.G. AVACHAT, J.] [T.V. NALAWADE, J.] ssc/ ::: Uploaded on - 09/10/2019 ::: Downloaded on - 10/10/2019 05:51:15 :::