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State of Assam - Section

Section 135 in The Assam Excise Rules, 2016

135. Licences for sale of medicated wines.

- Licences for sale of medicated wines and similar preparations mentioned in Rule 370 (5) by chemists, druggists or pharmacists shall be granted by the Collector with the previous sanction of the Excise Commissioner on payment of an annual licence fee of Rs.2000.00 (Rupees two thousand only).Provided that the licence will be renewed annually by the Collector on payment of licence fee and if there is nothing adverse against the licensee.