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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(10) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(10)Application for new recognition/renewal of recognition shall only be accepted online. The entire processing of new recognition/renewal of recognition, cases shall also be done online and it shall be communicated online only.