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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3)(d) in Andhra Pradesh Bangaru Talli Girl Child Promotion And Empowerment Rules, 2013

(d)Ensure proper and timely discharge of the functions by the functionaries mandated under the Act.