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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Puducherry - Subsection

Section 1(3) in Puducherry Hindu Religious Institutions Act, 1972

(3)It shall come into force on such date [as the Government may] [The Act came into force on the 1st July 1975 vide Notification in Extraordinary Gazette No. 66 dated 30-6-1975.], by notification in the Official Gazette, appoint.