Madhya Pradesh High Court
Bhagwan Singha And Anr. vs The State Of Madhya Pradesh on 21 January, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 Cr.A.No.934/2010 (Bhagwan Singh and another Vs. State of M.P.) Indore : Dated 21.1.2020 List alongwith Cr.A.No.883/2010.
(Rohit Arya) Judge Patil Digitally signed by Shailesh Patil Date: 2020.01.21 16:02:09 +05'30'