Section 58(1)(d) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

(d)if the mark indicating the vote thereon is placed in such manner as to make it doubtful as to which candidate the vote has been given, or

Legal Document View