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State of Uttar Pradesh - Section

Section 15 in The U.P. Scheduled Commodities Distribution Order, 1990

15. Issue of duplicate identity card in case of loss, etc.

- Any person to whom an identity card has been issued may, on proof of its loss, destruction or defacement, be issued, on his application to the Food Officer concerned, a duplicate identity card:Provided that no fee shall be charged when a new identity card is issued on the old card having been filled U.P.