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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(1)(d) in The Orissa Homoeopathic Act, 1956

(d)the qualifications required and the fee to be paid for admission into the test examination held under Section 30 and the subjects in which examination shall be held and the requisite standard or proficiency to attain success at such examination;