Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 409] [Entire Act] State of Odisha - Subsection Section 409(2) in Orissa Municipal Act, 1950 (2)When such exceptions as aforesaid remains in force the State Government may make rules in respect of matters excepted from the operations of the provisions.
