Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 231A(1)] [Section 231A] [Entire Act]

State of Rajasthan - Subsection

Section 231A(1)(a) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(a)to report what economies, improvements in organisation, efficiency or administrative reform, consistent with the policy underlying the estimates may be effected;