Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Haryana - Subsection Section 26(9) in The Punjab Minor Mineral Concession Rules, 1964 (9)[ Deposits of security in the relevant head of account for the fulfillment of the Conditions of the permit] [See Legislative Supplement Part III, dated 22.4.1966.].
