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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Sikkim - Subsection

Section 9(1)(d) in Sikkim Fire Services Act, 1981

(d)require the authority in charge of water supply in the area to regulate the water mains and pipes or cause.the mains and pipes to be shut off so as to provide water at a specified pressure at the place were the fire has broken out and utilise the water Of any stream, cistern, well or tank or of any available source of water, public or private, for the purpose of extinguishing or limiting the spread of such fire;