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[Cites 0, Cited by 0] [Section 251(1)] [Section 251] [Entire Act]

State of Nagaland - Subsection

Section 251(1)(a) in Nagaland Municipal Act, 2001

(a)A drain is constructed of such size, materials and descriptions at such level and with such fall, as may appear to the Chief Officer of the Municipality to be necessary for the effectual drainage of such premises,