Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(6) in Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012 (6)"Parent Teacher Association" means an Association formed under rule 9 to ensure the safety of those students who are transported by school buses;
