Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of West Bengal - Subsection Section 20(f) in Police Regulations, Calcutta, 1968 (f)Every Investigating Officer shall be provided with a deed box and every Assistant Commissioner and Court officer with a suitable receptacle, in which to keep special diaries under lock and key.
