Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 11 in The Orissa Subordinate Transport Engineering Service Rules, 1996 11. Appointment to the Service. - Appointment to the Service shall be made from the select lists prepared under Rules 9 and 10, respectively in order of merit.
