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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(4) in The Konkan Irrigation Development Corporation Act, 1997

(4)Subject to the superintendence of the Corporation and the overall control on the activities of the Corporation by the Managing Director, the Executive Director shall supervise and control all its officers and employees including any officers of Government appointed on deputation to the Corporation.