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Union of India - Section

Section 1125 in The National Rural Employment Guarantee (Extension To Jammu And Kashmir) Act, 2007

1125.

[11th May, 2007]An Act to provide for the extension of the National Rural Employment Guarantee Act, 2005 to the State of Jammu and KashmirBE it enacted by Parliament in the Fifty-eighth Year of the Republic of India as follows:-