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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1)(ii) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(ii)the [Tamil Nadu] [Substitute by G.O.Ms. No. 602, RDLA, dated 6th March 1971.] State Co-operative Bank, Limited, or