Section 4(3) in Telangana Infrastructure Development Enabling Act, 2001
(3)The Ex-officio members of the Authority shall be the following:-(i)Secretary to the Government, Finance and Planning (Finance Wing) Department;(ii)Secretary to the Government, Transport, Roads and Buildings Department;(iii)Secretary to the Government, Municipal Administration and Urban Development Department;(iv)Secretary to the Government, Information Technology Department;(v)[ Managing Director, Infrastructure Corporation of [Telangana] [Substituted by Act No.9 of 2006.]];(vi)[ ***] [Omitted by Act No.9 of 2006.]]
