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[Cites 0, Cited by 0] [Section 62(22)] [Section 62] [Entire Act]

State of Bihar - Subsection

Section 62(22)(c) in Bihar Factories Rules, 1950

(c)Trailer pumps shall be housed in a separate shed or sheds which shall be sited close to a principal source of water supplies in the vicinity of the main risks of the factory.