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State of Jharkhand - Section

Section 23 in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

23.

A Committee consisting of the Inspector-General of Registration, Bihar and two seniors most officers of the Registration Department, i.e., Deputy Inspector-General of Registration, Bihar and Senior Inspector of Registration Offices, shall examine the records of the candidates recommended by the District Registrars together with those of the assistants of the office of the I.G. Registration selected for the purpose, and after interview them shall select such number of candidates as may be fixed by the State Government under Rule 3 of these rules. The names of the candidate selected by the Committee shall be forwarded to Bihar Public Service Commission with all relevant papers.