Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 20 in The National Highways Authority of India Act, 1988 20. Investment of funds. - The Authority may invest its funds (including any reserve fund) in the securities of the Central Government or in such other manner as may be prescribed.
