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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Electrical Wires, Cables, Appliances and Accessories (Quality Control) Order, 1993

(2)The grant of licence by the Bureau for use of the standard mark shall be as per the provisions of the Bureau of Indian Standards Act, 1986 (63 of 1986) and the rules and regulations made thereunder