Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 26 in The Orissa Stamp Rules, 1952 26. Appearance of pleaders. - Persons not being Legal Practitioners of Advocates shall not be allowed to appear before the Collector in inquiry under this Chapter.
