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[Cites 0, Cited by 0] [Section 80P(4)] [Section 80P] [Entire Act]

Union of India - Subsection

Section 80P(4)(b) in The Income Tax Act, 1961

(b)"primary co-operative agricultural and rural development bank" means a society having its area of operation confined to a taluk and the principal object of which is to provide for long-term credit for agricultural and rural development activities.]