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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(4)(c) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012

(c)The Licensee of a shop, the license period of which commences from 1st April shall remit the 3rd instalment sum equal to [nine months licence fee], on or before 20th June of the succeeding year.