Chattisgarh High Court
Poonam Chand Jain vs Prabodh Chand Bawariya Alias Tyagi ... on 19 June, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRR No.305 of 2018
Poonamchand Jain and ors. Versus Prabodh Chand Bawariya and anr.
19/06/2018 Shri Awadh Tripathi, Counsel for the Applicants.
Shri Umakant Singh Chandel, PL for the State/Respondent No.2.
Let fresh PF be paid for issuance of notice to the respondents, within 7 days.
On payment of requisite PF, notices for service on the respondents by Dasti mode be prepared and handed over to learned counsel for the applicants today itself.
Sd/-
Arvind Singh Chandel Judge yasmin