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Union of India - Section
Section 186 in The Navy (Pay And Allowances) Regulations, 1966
186. Navigation allowance.
- Officers and sailors of the Navy when employed in taking to their destinations vessels built or refitted for other departments in the Naval dockyard, may, subject to the approval of the Chief of the Naval Staff, be granted navigation allowance at the following rates from the time of taking charge of the vessel to the date of delivery of the same at destination :| Rs.per diem | |
| GeneralList Officer | 6.00 |
| SpecialDuties List Officers | 4.00 |
| Sailors | 0.50 |