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Union of India - Section

Section 24 in National Institute of Fashion Technology Statutes, 2020

24. Head of academic department.

(1)There shall be a Head for each academic department of the Institute, who shall be selected from amongst the Professors and Associate Professors by the Director General in consultation with the Dean (Academics).
(2)The Head of an academic department shall be responsible for the supervision of all academic activities of the concerned Department under the overall supervision of the Dean (Academics).
(3)The Head of the academic department shall perform such other duties as may be assigned to him by the Director General.