Section 2(2)(k) in Tamil Nadu Assessment and Collection of Amount for Exemption of Buildings Rules, 2017

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State of Tamilnadu - Subsection

Section 2(2)(k) in Tamil Nadu Assessment and Collection of Amount for Exemption of Buildings Rules, 2017

(k)"setback" means open space across front or sides or rear of a plot between the building and street alignment or boundary of the plot, as the case may be;

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State of Tamilnadu - Subsection

Section 2(2)(k) in Tamil Nadu Assessment and Collection of Amount for Exemption of Buildings Rules, 2017