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[Cites 0, Cited by 0] [Section 440(1)] [Section 440] [Entire Act]

State of Uttar Pradesh - Subsection

Section 440(1)(e) in The U.P. Co-operative Societies Rules, 1968

(e)Committee of Management, Chairman, Vice-Chairman and delegates of an apex society to the general body of any other societies including National Level Co-operative Society: