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[Cites 0, Cited by 2] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(2) in The Rajasthan Irrigation and Drainage Act, 1954

(2)Such order shall be final as to the use or distribution of water for any crop sown or growing at the time when such order is made and shall thereafter remain in force until set aside by the decree of a Civil Court.